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Rousana Bewa & Ors vs Kutub Dafadar & Ors
2023 Latest Caselaw 1155 Cal

Citation : 2023 Latest Caselaw 1155 Cal
Judgement Date : 10 February, 2023

Calcutta High Court (Appellete Side)

Rousana Bewa & Ors vs Kutub Dafadar & Ors on 10 February, 2023

10.02.2023 SL No.4 Court No.8 (gc)

SAT 74 of 2008

Rousana Bewa & Ors.

Vs.

Kutub Dafadar & Ors.

Mr. D. N. Chatterjee, ...for the Appellants.

Mr. D.N. Chatterjee, learned Counsel appearing for

the appellants submits that he has lost his brief and has

applied for certified copy of the memorandum of appeal

and the same has not yet been supplied.

The department is directed to supply the

memorandum of appeal along with the photocopy of the

judgments within 10 days from date.

The matter stands adjourned till 24th February,

2023.

(Uday Kumar, J.) (Soumen Sen, J.)

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