9.02.23 vs Sl-13 Sri Ajit Kumar Pandey & Ors
2023 Latest Caselaw 1106 Cal

Citation : 2023 Latest Caselaw 1106 Cal
Judgement Date : 9 February, 2023

Calcutta High Court (Appellete Side)

9.02.23 vs Sl-13 Sri Ajit Kumar Pandey & Ors on 9 February, 2023

                                FA 112 of 2016
                         Sri Ramesh Prasad Pathak
09.02.23                              v.
  Sl-13                 Sri Ajit Kumar Pandey & Ors.
 and 14
  Ct.32                               and
 (S.R.)
                               FAT 509 of 2016
                         Sri Ramesh Prasad Pathak
                                     v.
                        Sri Ajit Kumar Pandey & Ors.

           Mr. Asish Chandra Bagchi, Sri. Adv.
           Mr. Prabir Kumar Mitra
           Mr. Shibendra Nath Chattopadhyay
           Mr. Priyam Misra             ... for the appellant.

           Mr. Sukanta Das
           Ms. Jyoti Singh
           Mr. Rakesh Prasad Shaw             ... for the respondents.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

Download the LatestLaws.com Mobile App