Saraogi Udyog Private Limited vs Kalika Enterprise & Ors
2023 Latest Caselaw 3368 Cal/2

Calcutta High Court

Saraogi Udyog Private Limited vs Kalika Enterprise & Ors on 8 December, 2023

OCD-3
                               ORDER SHEET

                              CS/148/2017
                 IA No. GA/2/2018 (Old No.GA/1551/2018),
                               GA/3/2022

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           [Commercial Division]


                    SARAOGI UDYOG PRIVATE LIMITED
                                 -VS-
                       KALIKA ENTERPRISE & ORS.



  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : December 08, 2023.

Appearance:

Mr. Sarvapriyo Mukherjee, Adv.

Ms. Rajshree Kajaria, Adv.

Ms. Vrinda Kedia, Adv.

... for the plaintiff

Mr. Arik Banerjee, Adv.

Mr. Shaunak Ghosh, Adv.

Mr. Sourav Mondal, Adv.

... for the defendants

The Court: Mr. Sarvapriyo Mukherjee, learned counsel, is appearing

for the plaintiff and Mr. Arik Banerjee, learned counsel, is appearing for the

defendants.

Counsel for the respective parties have concluded their argument.

Parties are directed to file their written notes of argument within a

week.

Counsel for the defendants submits that plaintiff has relied upon

two judgments in their reply and prays for time to distinguish the same

judgments.

In view of the submissions made by the Counsel for the defendants,

let the matter appear on 19th December, 2023 for filing written notes of

argument and to distinguish the judgments filed by the plaintiff. .

(KRISHNA RAO, J.)

S.De