Tata Motors Finance Ltd vs Swapna Mukherjee & Anr
2023 Latest Caselaw 3345 Cal/2

Calcutta High Court

Tata Motors Finance Ltd vs Swapna Mukherjee & Anr on 6 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-18
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                   EC/865/2015

                           TATA MOTORS FINANCE LTD.
                                     VS
                           SWAPNA MUKHERJEE & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th December, 2023.

Appearance:

Mr. Saubhik Chowdhury, Adv.

Ms. Juin Dutta Chakraborty, Adv.

The Court : As a last chance, let this matter appear in the Monthly List of

January, 2024.

In the meantime, the Advocate appearing on behalf of the award debtor is

directed to furnish all particulars of the legal representative of the judgment debtor

no. 1 to the Advocate appearing on behalf of the award holder forthwith.

(RAVI KRISHAN KAPUR, J.)

SK.