Shah Alam vs State Of West Bengal & Ors
2023 Latest Caselaw 5808 Cal

Citation : 2023 Latest Caselaw 5808 Cal
Judgement Date : 31 August, 2023

Calcutta High Court (Appellete Side)

Shah Alam vs State Of West Bengal & Ors on 31 August, 2023

31.08.2023
Srimanta
Sl. No. 12
Ct. No. 42
                              WPA/4646/2023

                                  Shah Alam
                                    -Vs.-
                         State of West Bengal & Ors.


                  Mr. Pingal Bhattacharyya,
                  Mr. Rajdeep Sinha
                                               ...for the petitioner.
                  Mr. Sagar Bandyopadhyay,
                  Mr. Siddhartha Banerjee,
                  Mr. Amit Nath,
                  Mr. Shergil Ahmed
                                        ...for the respondent no. 6.

Mr. T. M. Siddiqui, Mr. Amrita Lal Chatterjee ...for the State.

Argument is heard and the judgment is reserved.

(Bibek Chaudhuri, J.)

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