The State Of West Bengal & Ors vs Sudipta Ghosh & Anr
2023 Latest Caselaw 5737 Cal

S/L 18
30.8.2023
Court No.26
SD
                                  RVW 163 of 2021
                                       With
                                   CAN 1 of 2021
                                       With
                                   CAN 2 of 2021
                                        In
                                  WPA 3086 of 2019

                             The State of West Bengal & Ors.
                                           Vs.
                                 Sudipta Ghosh & Anr.

              Md. T.M. Siddiqui
              Mr. S. Adak
                                                        ... for the Applicants.
              Mr. Sakti Pada Jana
                                         ... for the Respondents/Petitioners.

CAN 2 of 2021:-

This is an application for condonation of delay in

filing the instant review petition.

Considering the grounds shown in the application and

for the ends of justice, the delay in filing the review petition

is condoned.

Accordingly, CAN 2 of 2021 is allowed.

R.V.W. 163 of 2021:-

Let the review petition along with CAN 1 of 2021 be

listed for further hearing on September 6, 2023 at 2:00 p.m.

Parties are directed to file their short notes of

arguments along with the judgments they are relying upon

by September 4, 2023 in Court.

(Shekhar B. Saraf, J.)