Shaista Ahmed vs State Of West Bengal & Anr
2023 Latest Caselaw 5695 Cal

29.08.2023 Serial no.3 Aloke

CRR 714 of 2021 with IA No. CRAN 4 of 2023 Shaista Ahmed Vs.

State of West Bengal & Anr.

Mr. Satadru Lahiri Mr. Safdar Azam ... for the petitioner

Mr. Sourav Chatterjee Mr. Aditya Tiwari

Mr. Prasun Kr. Dutta Mr. Imran Ali Ms. Debjani Sahu ... for the State

Heard the learned counsel for the petitioner and the

learned counsel for the opposite party no. 2 at length.

Learned counsel for the State is present with the case

diary.

Learned counsel for the opposite party no. 2 has filed a

list of judgments which he relied upon. Let it be kept with the

record.

Let the matter be fixed for further hearing on 30.08.2023

at 2 P.M.

(Shampa Dutt (Paul), J.)