Sahim Hossain & Ors vs State Of West Bengal & Ors
2023 Latest Caselaw 5620 Cal

28.08.2023
Item No.32 to 35
[Dd]
                                W.P.S.T.34 of 2022

                              Sahim Hossain & Ors.
                                       Vs.
                           State of West Bengal & ors.
                                       With
                                WP.ST 35 of 2022
                               Amit Sikdar & Ors.
                                       Vs.
                           State of West Bengal & ors.
                                       With
                                WP.ST 42 of 2022
                             Tanmoy Dutta & Ors.
                                       Vs.
                           State of West Bengal & ors.
                                       With
                                WP.ST 48 of 2022
                      The Public Service Commission & ors.
                                       Vs.
                              Sahim Hossain & Ors.

                   Mr. Bikash Ranjan Bhattacharyya, sr. adv. (vie VC)
                   Mr. Subir Sanyal,
                   Mr. Dyutimoy Paul,
                   Mr. Akash Dutta,
                   Mr. Dibyendu Chatterjee, Advocates
                                        ...for the petitioners
                                        in WP.ST 34 of 2022
                                           WP.ST 35 of 2022
                                           WP.ST 42 of 2022
                                            Respondents

in WP.ST 48/2022

Mr. Abhratosh Majumder, Ms. Shraboni Sarkar, Advocates ...for the petitioners in WP.ST 48 of 2022 Ms. Shraboni Sarkar ...for the PSC in WP.ST 34 of 2022 WP.ST 35 of 2022 WP.ST 42 of 2022 Mr. S. N. Mookherjee, AG Mr. Tapan Kr. Mukherjee, Ld. A.G.P. Mr. Pinaki Dhole, Mr. Somnath Naskar, Advocates ...for the State in WP.ST 34 of 2022

Mr. S. N. Mookherjee, AG Mr. Tapan Kr. Mukherjee, Ld. A.G.P. Ms. Sangeeta Roy, Advocates ...for the State in WP.ST 42 of 2022 WP.ST 48 of 2022

Mr. Jayanta Kr. Mitra, Sr. Adv. Mr. Kamalesh Bhattacharya, Mr. Anindya Bhattacharya, advocates ...for the added respondents Mr. Pratick Dhar, Sr. Advocate Mr. Ritwik Pattanayak, Advocates ...for the respondent nos.14 to 103 in WP.ST 34 of 2022

Written notes as directed by our earlier order

be taken on record. On perusal of the written notes,

we find that the writ petitioners seek to rely upon

various authorities. Those authorities were not

alluded to or adverted during the course of hearing.

None of the other parties would be afforded an

opportunity to deal with the authorities sought to be

cited by the petitioners.

In such circumstances, we do not consider it

appropriate to deal with the same in our judgment.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)