Sk Ataul vs The State Of West Bengal & Ors
2023 Latest Caselaw 5547 Cal

Citation : 2023 Latest Caselaw 5547 Cal
Judgement Date : 24 August, 2023

Calcutta High Court (Appellete Side)

Sk Ataul vs The State Of West Bengal & Ors on 24 August, 2023

24.08.2023
 Sl. No.11.
  Mithun
 Ct.No.42.
                          WPA 23889 of 2022
                              Sk Ataul
                                 Vs.
                  The State of West Bengal & Ors.


              Mr. Rabilal Maitra, Sr. Adv.
              Mr. Haridas Das,
              Mr. Ujjwal Trivedi,
              Mr. Sujal Dey,
              Mr. Avijit Das
                                               ...for the petitioner.
              Mr. Debabrata Saha Roy,
              Mr. Subhankar Das
                                  ...for the private respondent.

Mr. Susovan Sengupta,AGP Mr. Sanatan Panja ... for the State.

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J.)

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