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Smt. Rita Nandi vs The State Of West Bengal & Ors
2023 Latest Caselaw 5495 Cal

Citation : 2023 Latest Caselaw 5495 Cal
Judgement Date : 23 August, 2023

Calcutta High Court (Appellete Side)
Smt. Rita Nandi vs The State Of West Bengal & Ors on 23 August, 2023

23.08.2023 Item No.14 Ct. No.5 CHC

WP.ST 1 of 2015

Smt. Rita Nandi Vs.

The State of West Bengal & ors.

Mr. Ekramul Bari, Mr. Siddhartha Sankar Mandal, Sk. Imtiaz Uddin ...for the petitioner

Md. T. M. Siddiqui, Ld. A.G.P. Mr. Tanoy Chakraborty, Mr. Saptak Sanyal ...for the State

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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