(Chinmoy Bhattacharyya vs Bangiya
2023 Latest Caselaw 5314 Cal

Citation : 2023 Latest Caselaw 5314 Cal
Judgement Date : 18 August, 2023

Calcutta High Court (Appellete Side)

(Chinmoy Bhattacharyya vs Bangiya on 18 August, 2023

     2
18.08.2023
 Ct. No. 24
    rrc


                                 WPA 16304 of 2017
                       (Chinmoy Bhattacharyya Vs. Bangiya
                           Gramin Vikash Bank & Ors.)


                 Mr. Indranath Mitra
                 Mr. Neil Basu
                                            .... For the petitioner

                 Md. Mokaram Hossain
                 Mr. K. P. Mukherjee
                 Mr. Sandipan Maity
                                            .... For the respondents

Mr. Mitra, learned advocate appearing for the

petitioner and Mr. Hossain, learned advocate

appearing for the respondents have concluded their

arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.)

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