Vivek Lodha And Another vs The State Of West Bengal And Others
2023 Latest Caselaw 5302 Cal

 D/L188                                C.R.R.2010 of 2021
18.08.2023

Bpg.

Vivek Lodha and another Versus The State of West Bengal and others

Mr. Sabyasachi Banerjee Mr. Ayan Bhattacherjee Mr. Deepak Kr. Jain.

...for the petitioners.

Ms. Priyanka Agarwal Mr. Pawan Kr. Agarwal.

...for the opposite party no.2.

Mr. Banerjee, learned advocate, appears on behalf of the

petitioners and submits his set of judgments, which he relies upon.

Learned advocate for the opposite party no.2 intends to

file her set of judgments along with her written notes of arguments.

Let the same be submitted on 1st September, 2023.

Advanced copy of the same be submitted to the other side in the

meantime.

Matter be listed under the same heading on 1st

September, 2023 at 3.30 p.m.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

(Tirthankar Ghosh, J.)