Swami Santadas Institute Of ... vs The Kolkata Municipal ...
2023 Latest Caselaw 5298 Cal

   D/L
Item No. 23
18.08.2023
 KOLE
                                 MAT 1915 of 2022

                 Swami Santadas Institute of Culture & Ors.
                                 -Vs.-
                 The Kolkata Municipal Corporation & Ors.


              Mr. Raghunath Chakraborty,
              Mr. Bratin Kumar Dey,
              Ms. Anjana Banerjee,,
                                                            ... for the appellant.

              Mr. Alok Kr. Ghosh,
              Mr. Swapan Ke. Debnath,
                                                                 ... for the KMC.

              Mr. Sanjoy Bose,
              Mr. S. Dey,
              Mr. S. Basak,
                                                ... for the private respondents.

In view of the judgment and order passed in MAT

1166 of 2022 earlier today, nothing remains in this appeal.

The appeal is, accordingly, disposed of.

Urgent photostat certified copy of this order be

supplied to the parties, if applied for, as early as possible.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)