West Bengal Veterinary Alumni ... vs Union Of India & Ors
2023 Latest Caselaw 5133 Cal

S/L 46
17.8.2023

Court No.26 SD WPA 7274 of 2011 With CAN 1 of 2012 (Old CAN 2323 of 2012) With CAN 2 of 2016 (Old CAN 2866 of 2016) With CAN 3 of 2018 (Old CAN 2190 of 2018) With CAN 4 of 2021 With CAN 5 of 2023

West Bengal Veterinary Alumni Association & Ors.

Vs.

Union of India & Ors.

Mr. Pradip Kumar Dutta Mr. Sandip Ghosh Mr. Debayan Ghosh ... for the Petitioners. Mr. K.M. Hossain ... for the State. Mr. Joydip Kar Mr. Anuran Samanta ... for the E.C.I.

Heard counsel appearing on behalf of the parties.

Let the matter appear on August 23, 2023.

Parties are directed to file their written notes of

arguments along with judgments they are relying on by

August 21, 2023.

(Shekhar B. Saraf, J.)