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Bonomali Pal And Ors vs The State Of West Bengal & Anr
2023 Latest Caselaw 4919 Cal

Citation : 2023 Latest Caselaw 4919 Cal
Judgement Date : 9 August, 2023

Calcutta High Court (Appellete Side)
Bonomali Pal And Ors vs The State Of West Bengal & Anr on 9 August, 2023
01    09.08.
       2023                          CRR 830 of 2016
 Ct

rup

Bonomali Pal and Ors.

Vs.

The State of West Bengal & Anr.

The date of judgement has been engrafted as "June

25 of 2023" instead of "July 25 2023". Necessary

correction be made.

Department is directed to make necessary

correction.

This order shall form part of the judgment dated

25th July, 2023. Other portion of the judgment being

CRR 830 of 2016 shall remain unchanged.

(Bibhas Ranjan De, J.)

 
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