Panchet Division vs Debasish Dey & Others
2023 Latest Caselaw 4915 Cal

09.08.2023
 Item No.1
 Court No.6.
    AB
                               R.V.W. 164 of 2018
                                      With
                                 IA CAN 1 of 2018
                             (Old CAN 9569 of 2018)
                                       In
                              W.P.L.R.T. 50 of 2016

                            Divisional Forest Officer,
                           Panchet Division, Bishnupur
                                        Vs
                             Debasish Dey & Others

                     Mr. Susovan Sengupta,
                     Mr. Subir Pal   ...for the Review Applicant.

                     Mr. K. K. Chakraborty,
                     Ms. Srijani Das .....for the Respondents.

Md. T. M. Siddiqui, Ms. A. Pandey .....for the State.

Written Notes of Argument filed on behalf of the

State be kept with the records.

Hearing is concluded. Judgment is reserved.

(Kausik Chanda, J.) (Arijit Banerjee, J.)