Citation : 2023 Latest Caselaw 4914 Cal
Judgement Date : 9 August, 2023
09.08.2023
Item no. 2
Court No.6.
AB
F.M.A. 166 of 2018
With
I A CAN 2 of 2021
I A CAN 3 of 2022
The Board of Councillor, Sainthia Municipality
& Anr.
Vs
Sundar Devi Anchalia & Ors.
Mr. P. S. Bhattacharya, Sr. Advocate,
Mr. Ashis Kr. Chowdhury,
Mr. Avijit Kar ....for the Appellants.
Mr. Atish Ghosh,
Ms. Antara Dey .....for the Writ Petitioners/
Respondent Nos.1 & 3.
Md. T. M. Siddiqui .....for the State.
Mr. Arif Ali Md. Faizan Yakub ......for the Applicant in CAN 3 of 2022.
Written Notes of Argument filed on behalf of the
State respondents be kept with the records.
Hearing of the appeal and the connected
applications is concluded.
Judgment is reserved.
(Kausik Chanda, J.) (Arijit Banerjee, J.)
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