M/S. Olive Tree Retail Private ... vs South Indian Bank Limited And ...
2023 Latest Caselaw 4874 Cal

Citation : 2023 Latest Caselaw 4874 Cal
Judgement Date : 8 August, 2023

Calcutta High Court (Appellete Side)

M/S. Olive Tree Retail Private ... vs South Indian Bank Limited And ... on 8 August, 2023

8th August,
 2023
 (AK)
 05

                                 W.P.A 16875 of 2023

                 M/s. Olive Tree Retail Private Limited and another
                                         Vs.
                     South Indian Bank Limited and another


                            Mr. Deepan Kumar Sarkar
                            Ms. Ashika Daga
                            Ms. Arti Bhattacharya
                                                   ...for the petitioner.

                            Mr. Siddhartha Banerjee
                            Mr. Avishek Guha
                            Ms. Akansha Chopra
                                              ...for the respondent no.1.

Both sides file their written notes of arguments

which are kept on record.

Hearing is concluded and judgment is reserved in

the matter.

(Sabyasachi Bhattacharyya, J.)

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