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Piyali Saha vs Unknown
2023 Latest Caselaw 4775 Cal

Citation : 2023 Latest Caselaw 4775 Cal
Judgement Date : 4 August, 2023

Calcutta High Court (Appellete Side)
Piyali Saha vs Unknown on 4 August, 2023

04.08.2023

Srimanta

CRR/937/2021

In the matter of : Piyali Saha

Mr. Moyukh Mukherjee, Mr. Abhijit Singh ...for the petitioner. Mr. Binay Panda, Mr. Subham Bhakat ...for the State. Mr. Dyutiman Banerjee ...for the opposite party.

Hearing is concluded and the judgment is reserved.

( Bibek Chaudhuri, J. )

 
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