Pradeep Kumar Misra vs Union Of India & Ors
2023 Latest Caselaw 4737 Cal

Citation : 2023 Latest Caselaw 4737 Cal
Judgement Date : 3 August, 2023

Calcutta High Court (Appellete Side)

Pradeep Kumar Misra vs Union Of India & Ors on 3 August, 2023

03.08.2023
sayandeep
Sl. No. 17
Ct. No. 12


                                   FMA 281 of 2019
                                        With
                                    CAN 02 of 2021

                                  Pradeep Kumar Misra
                                      -Versus-
                                  Union of India & Ors.

                  Mr. Atarup Banerjee
                  Ms. Setu Das Roy
                                               .......for the appellant
                  Mr. Satrajit Sinha Roy
                                            ......for the respondents

At the request of learned counsel appearing for

the appellant and the respondents for producing

Judgments and to argue the case, post the matter on

24th August, 2023.

(V.M. Velumani, J.)

(Rai Chattopadhyay, J.)

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