Santosh Karmakar vs The State Of West Bengal & Ors
2023 Latest Caselaw 4677 Cal

Citation : 2023 Latest Caselaw 4677 Cal
Judgement Date : 2 August, 2023

Calcutta High Court (Appellete Side)

Santosh Karmakar vs The State Of West Bengal & Ors on 2 August, 2023

DL-2

02.08.2023
Court No.5                        WPLRT 109 of 2022
(AD)
                                  Santosh Karmakar
                                          Vs.
                            The State of West Bengal & Ors.




                   Mr. Bimalendu Das
                   Mr. Riddhiman Mukherjee
                   Mr. Souvik Das
                                         ... for the respondent no.4.

In the first line of paragraph 11 at page 3 of the

judgment dated July 19, 2023, the word "Partition Suit

No.168 of 1990" be replaced with "Partition Suit No.169 of

1990".

Departmental is directed to incorporate the necessary

corrections.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

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