R. P. Infosystems Limited And Anr vs The Adjudication Authority And ...
2023 Latest Caselaw 4619 Cal

01.08.2023
Item No.9
gd/ssd
                              MAT/1253/2023
                   R. P. INFOSYSTEMS LIMITED AND ANR.
                                   VS
                 THE ADJUDICATION AUTHORITY AND ANR.


                         Mr. Jayanta Kumar Mitra
                         Mr. Bikash Ranjan Bhattacharya,
                         Mr. S. Ghosh,
                         Mr. Subhankar Nag,
                         Mr. R. Ganguly
                                        ..for the Appellants.

                         Mr. Arijit Chakrabarti,
                         Mr. Deepak Sharma
                                         ..for the Respondent No.2.

1. We have heard the learned advocates for

either of the parties.

2. Hearing is concluded and judgment is

reserved.

3. The adjudicating authority shall defer the

hearing till the judgment is delivered in this appeal.

(T. S. SIVAGNANAM) CHIEF JUSTICE

(HIRANMAY BHATTACHARYYA, J.)