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Kotak Mahindra Bank Limited vs Subir Kumar Pathak & Anr
2023 Latest Caselaw 2435 Cal/2

Citation : 2023 Latest Caselaw 2435 Cal/2
Judgement Date : 31 August, 2023

Calcutta High Court
Kotak Mahindra Bank Limited vs Subir Kumar Pathak & Anr on 31 August, 2023
OD-33

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/186/2018

                      KOTAK MAHINDRA BANK LIMITED
                                  VS
                       SUBIR KUMAR PATHAK & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

The Court: At the instance of the award-holder, let this matter appear

in the Monthly List of October, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor who is directed to be present for examination.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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