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(Wbsidc) vs Kaushalya Infrastructure ...
2023 Latest Caselaw 2423 Cal/2

Citation : 2023 Latest Caselaw 2423 Cal/2
Judgement Date : 31 August, 2023

Calcutta High Court
(Wbsidc) vs Kaushalya Infrastructure ... on 31 August, 2023
OCD-12
                                 ORDER SHEET
                               IA NO. GA/1/2023
                                       In
                                 RVWO/42/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

      THE WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORP. LTD.
                              (WBSIDC)
                                 Vs
      KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORP. LTD. (KIDCO)


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 31st August, 2023.

Appearance:

Mr. Ashok Kr. Banerjee, Sr. Adv. Mr. Debabrata Banerjee, Adv. Mr. Kamal Kr. Chattopadhyay, Adv.

Mr. T. Ali, Adv.

Mr. Jaydip Kar, Sr. Adv. Ms. Manju Bhuteria, Adv. Ms. Shreya Choudhary, Adv.

The Court: List this matter on 5th September, 2023, as prayed for.

The application is for review of a judgment and order passed by this

Court on 26th July, 2023.

(MOUSHUMI BHATTACHARYA, J.)

bp.

 
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