Kotak Mahindra Bank Limited vs Md Israfil & Ors
2023 Latest Caselaw 2386 Cal/2

Citation : 2023 Latest Caselaw 2386 Cal/2
Judgement Date : 30 August, 2023

Calcutta High Court

Kotak Mahindra Bank Limited vs Md Israfil & Ors on 30 August, 2023

OD-34
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                  EC/34/2018


                       KOTAK MAHINDRA BANK LIMITED
                                    VS
                             MD ISRAFIL & ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th August, 2023.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. H. Tiwari, Adv.

The Court : Let this matter appear in the Monthly List of October, 2023.

In the meantime, the award holder is directed to take necessary steps to serve

a notice on the judgment debtor. The warrant of arrest is also extended till 31

October, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

Download the LatestLaws.com Mobile App