Jaspal Singh Chandhok vs Sri Gobin Chand Seal
2023 Latest Caselaw 2373 Cal/2

OD-32

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/364/2021

                           JASPAL SINGH CHANDHOK
                                     VS
                            SRI GOBIN CHAND SEAL

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 29th August, 2023.

Appearance:

Mr. Swatarup Bhattacharya, Adv. Mrs. Somali Mukhopadhyay, Adv.

...for the decree-holder

Mr. P. Bhattacharya, Adv.

Mr. Munshi Ashiq Elahi, Adv.

...for the judgment-debtor

Mr. Debashis Basu, Adv.

...for Receiver

The Court:- The prayer made on behalf of the judgment-debtor to file a

supplementary affidavit is not granted since the records which the judgment-

debtor seeks to bring on record are already part of the Affidavit-in-opposition

which was previously filed by the judgment-debtor.

List this matter on 5th September, 2023.

The Report of the learned Receiver is taken on record. Let a copy of the

Report be circulated amongst the parties.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)