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M/S. Balaji Ads vs G. C. J. Infrastructure Pvt. Ltd. & ...
2023 Latest Caselaw 2358 Cal/2

Citation : 2023 Latest Caselaw 2358 Cal/2
Judgement Date : 29 August, 2023

Calcutta High Court
M/S. Balaji Ads vs G. C. J. Infrastructure Pvt. Ltd. & ... on 29 August, 2023
OCD-7
                              ORDER SHEET

                              CS/169/2017

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                            M/S. BALAJI ADS
                                  -VS-
              G. C. J. INFRASTRUCTURE PVT. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : August 29, 2023.

Appearance:

Mr. Arik Banerjee, Adv. Mr. Ayan Dutta, Adv. Mr. Rajib Mullick, Adv. Ms. Shreyashi Maity, Adv.

...for the plaintiff

The Court: Heard learned counsel for the plaintiff.

Argument concluded.

Fix for judgment.

(KRISHNA RAO, J.)

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