Idfc First Bank Limited(Formerly ... vs Dalia Sengupta And Ors
2023 Latest Caselaw 2353 Cal/2

OD-26
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                   EC/410/2019


        IDFC FIRST BANK LIMITED(FORMERLY M/S CAPITAL FIRST LIMITED)
                                    VS
                          DALIA SENGUPTA AND ORS



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th August, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mr. Tilak Mitra, Adv.

Ms. Sushmita Pal, Adv.

Ms. J. Saha, Adv.

The Court : The time to file an Affidavit of Assets by the judgment debtor

nos. 2 and 3 is extended till the returnable date. Let this matter appear in the

Monthly List of October, 2023.

In the meantime, the award debtor no. 1 is also directed to furnish the full

particulars of the payment made by the award debtor no. 1 in this proceeding.

(RAVI KRISHAN KAPUR, J.)

SK.