J.D. Mining Engineering Pvt Ltd vs Ravindra Kumar Parida
2023 Latest Caselaw 2344 Cal/2

OD-32
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                  EC/150/2019
                        J.D. MINING ENGINEERING PVT LTD
                                       VS
                             RAVINDRA KUMAR PARIDA

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th August, 2023.

Appearance:

Mr.Himanshu Bhawsingka, Adv.

...for the decree-holder.

The Court : It is submitted on behalf of the decree-holder that despite

repeated communications the decree-holder has not given any instructions in

the matter.

It is evident that the decree-holder is not interested in proceeding with this

execution proceeding any further.

The judgment-debtor is also not represented.

In view of the aforesaid, EC/150/2019 stands dismissed for non-

prosecution.

(RAVI KRISHAN KAPUR, J.)

s.pal