Srei Equipment Finance Limited vs Avarsekar Realty Private Limited
2023 Latest Caselaw 2342 Cal/2

OCD-50
                                ORDER SHEET

                                 AP/387/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                     SREI EQUIPMENT FINANCE LIMITED
                                 Versus
                    AVARSEKAR REALTY PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 28th August, 2023.

Appearance:

Mr. Reetobrata Mitra, Adv. Mr. Aditya Kanodia, Adv. Mr. Sourajit Dasgupta, Adv.

Ms. Aasia Hasan, Adv.

The Court: Learned counsel appearing for the parties have already

indicated their points.

List this matter on 12th September, 2023, under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.