Mjunction Services Ltd vs Bijoy Kumar Gupta
2023 Latest Caselaw 2333 Cal/2

Citation : 2023 Latest Caselaw 2333 Cal/2
Judgement Date : 28 August, 2023

Calcutta High Court

Mjunction Services Ltd vs Bijoy Kumar Gupta on 28 August, 2023

OD-23
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                   EC/230/2015


                            MJUNCTION SERVICES LTD.
                                      VS
                              BIJOY KUMAR GUPTA



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th August, 2023.

The Court : Let this matter appear on 6 September, 2023.

The judgment debtor is directed to be personally present with a suggested

proposal as to how the decree would be satisfied.

(RAVI KRISHAN KAPUR, J.)

SK.

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