Patrex Vyapaar Limited vs Urban Infra Nirmaan Private ...
2023 Latest Caselaw 2315 Cal/2

OD-6-7

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                               EC/446/2018

                       PATREX VYAPAAR LIMITED
                                 VS
                 URBAN INFRA NIRMAAN PRIVATE LIMITED

                               EC/221/2018

                       PATREX VYAPAAR LIMITED
                                  VS
                  URBAN INFRA NIRMAAN PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th August, 2023.

Appearance:

Mr. A. Choudhury, Adv.

Mr. Dipendra Nath Chunder, Adv.

...for the award-holder

The Court : It is submitted on behalf of the award-holder that the

Director of the judgment-debtor company was being examined and the

examination is not yet been completed.

In such circumstances, let these matters appear under the heading

"For Examination of Judgment-Debtors" on 20th September, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag