Pankaj Kumar Goel vs Ajay Jaiswal
2023 Latest Caselaw 2120 Cal/2

OD-46
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                               EC/363/2018
                             IA NO: GA/1/2023


                           PANKAJ KUMAR GOEL
                                   VS
                              AJAY JAISWAL


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th August, 2023.

Appearance:

Mr. Arnab Chakraborty, Adv.

Ms. Pragya Bhowmick, Adv.

Mr. Sukalyan Chakraborty, Adv.

Mr. Niladri Banerjee, Adv.

Mr. Deepankar Thakur, Adv.

The Court : By an order dated 20 July, 2023, the judgment debtor was

directed to be present for examination on 3 August, 2023. The matter was

adjourned at the instance of the award holder. The judgment debtor was

directed to be present on 22 August, 2023 for examination.

It is made clear that in default of appearance appropriate orders for

warrant of arrest issued against the judgment debtor.

Let this matter appear on 22 August, 2023 under the heading 'For

Examination of Judgment Debtor'.

(RAVI KRISHAN KAPUR, J.)

SK.