Poonawalla Fincorp Limited vs Amrit Kumar Samanta And Ors
2023 Latest Caselaw 2051 Cal/2

O-278
                                  ORDER SHEET

                                   EC/255/2019

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                         POONAWALLA FINCORP LIMITED
                                     VS
                        AMRIT KUMAR SAMANTA AND ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th August, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

The Court: At the instance of the award-holder, let this matter appear on

1st September, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor who is requested to be present for examination.

The award-holder is directed to file an affidavit of service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

R.Bhar