Citation : 2023 Latest Caselaw 2029 Cal/2
Judgement Date : 11 August, 2023
OCD-7
ORDER SHEET
IA NO: GA/1/2023
In
RVWO/34/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
RADHA BHATTAD
Versus
RASHMI CEMENT LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 11th August, 2023.
Appearance:
Mr. Suddhasatva Banerjee, Adv.
Mr. Dyutimoy Paul, Adv.
Mr. Soumyadip Panda, Adv.
Mr. Soumabho Ghose, Adv.
Mr. Siddhartha Sharma, Adv.
Ms. Shalini Basu, Adv.
The Court: Learned counsel appearing for the review applicant and the
respondent (petitioner in AP/327/2023) have made their arguments on the
maintainability of the review application of the order dated 26th June, 2023.
List this matter on 13th September, 2023, under the heading "For
Judgment".
(MOUSHUMI BHATTACHARYA, J.)
bp.
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