Npr Finance Limited vs Sanjay Khemani
2023 Latest Caselaw 1985 Cal/2

OD-20 & 21
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               EC/1071/2015
                   IA NO.GA/1/2016 (OLD NO.GA/3661/2016)
                             NPR FINANCE LIMITED
                                     VS
                               SANJAY KHEMANI

                                 EC/1072/2015
                       RANI LEASING & FINANCE LIMITED
                                     VS
                              SANJAY KHEMANI


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th August, 2023.

Appearance:

Mr. Reetobrota Mitra, Adv.

Mr. Utpal Bose, Sr. Adv.

Mr. Debdut Mookherjee, Adv.

Mr. Vivek Basu, Adv.

Mr. Meghajit Mukherjee, Adv

The Court: An adjournment is sought for on behalf of the judgment-

debtor.

By an order dated 25 July, 2023, the judgment-debtor was directed to be

available for examination.

As a last chance, let this matter appear on 22 August, 2023 under the

heading "Examination of Judgment-Debtor".

(RAVI KRISHAN KAPUR, J.)

s.pal