Hdfc Bank Limited vs Md. Tahir Hossain & Anr
2023 Latest Caselaw 1981 Cal/2

OD-8
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                  EC/534/2015
                              HDFC BANK LIMITED
                                       VS
                            MD. TAHIR HOSSAIN & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th August, 2023.

Appearance:

Mr. Anuj Singh, Adv.

Ms. Niharika Singh, Adv.

Mr. R. Singh, Adv.

Mr. Ashok Kumar Singh, Adv.

...for the decree-holder.

The Court: Liberty is granted to the decree-holder to effect fresh service on

the judgment-debtors as well as the Advocates who are appearing on their

behalf.

Let this matter appear on 29 August, 2023.

Affidavit of Service is to be filed by the decree-holder on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

s.pal