Kotak Mahindra Bank Limited vs Md Iqbal And Anr
2023 Latest Caselaw 1972 Cal/2

O-146
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                               EC/478/2019
                   IA NO: GA/1/2020(Old No:GA/604/2020)

                      KOTAK MAHINDRA BANK LIMITED
                                  VS
                           MD IQBAL AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th August, 2023.

Appearance:

Ms. S. Das, Adv.

The Court: None appears on behalf of the judgment-debtors nor is any

adjournment prayed for on their behalf. The returnable date of the warrants

of arrest stand extended till 15th September, 2023.

The Deputy Sheriff is directed to file a Report as to why the warrants

of arrest have not yet been executed.

Let this matter appear on 28th August, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag