Srei Equipment Finance Limited vs Tirumala Hospital And Ors
2023 Latest Caselaw 1952 Cal/2

Citation : 2023 Latest Caselaw 1952 Cal/2
Judgement Date : 8 August, 2023

Calcutta High Court

Srei Equipment Finance Limited vs Tirumala Hospital And Ors on 8 August, 2023

OD-73
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                                 EC/187/2019


                      SREI EQUIPMENT FINANCE LIMITED
                                   VS
                        TIRUMALA HOSPITAL AND ORS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th August, 2023.

Appearance:

Ms. R. Manna,, Adv.

The Court : The award holder have been unable to effect service on all

the judgment debtors. Let this matter appear in the Monthly List of October,

2023.

In the meantime, the award holder is directed to file an Affidavit of

Service and effect service on all the judgment debtors.

(RAVI KRISHAN KAPUR, J.)

SK.

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