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Jyoti Biswas vs Union Of India And Anr
2023 Latest Caselaw 1928 Cal/2

Citation : 2023 Latest Caselaw 1928 Cal/2
Judgement Date : 7 August, 2023

Calcutta High Court
Jyoti Biswas vs Union Of India And Anr on 7 August, 2023
OD -6

                               ORDER SHEET

                             WPO/2246/2022
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE

                             JYOTI BISWAS
                                   VS
                         UNION OF INDIA AND ANR

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN

Date: 7th August, 2023.

Appearance:

Mr. Arijit Chakrabarti, Adv. Mr. Debaditya Banerjee, Adv. Mr. Nilotpal Chowdhury, Adv.

...For the Petitioner

Mr. Vipul Kundalia, Adv.

Ms. Rajashree Venket Kundalia, Adv.

Mr. K.K. Maiti, Adv.

Ms. R.V. Kundalia, Adv.

Mr. Tapan Bhanja, Adv.

Ms. Aishwarya Rajyashree, Adv.

Ms. Ekta Sinha, Adv.

...for Customs Authority

The Court: On the joint submission of both the parties that on the

issue involved in this writ petition a Division Bench of this Court has

concluded the hearing and that judgment may be delivered on any day, let

this matter be adjourned till 21st August, 2023.

(MD. NIZAMUDDIN, J.)

TR/

 
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