Probir Kumar Das vs Pradip Kumar Das
2023 Latest Caselaw 1913 Cal/2

O-53
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                  EC/634/2018

                               IA NO: GA/1/2021,
                                   GA/2/2022

                              PROBIR KUMAR DAS
                                      VS
                              PRADIP KUMAR DAS


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023

Appearance:

Mr. Diptomoy Talukder, Adv. Ms. Chanchala Chatterjee, Adv.

Mr. Rupak Ghosh, Adv.

Mr. Ayan Dutta, Adv.

Mr. B. Das, Adv.

Mr. S. Das, Adv.

The Court:- Heard the parties.

The Department is directed to produce the records on the returnable date.

Let this matter appear for further hearing on 17th August, 2023.

In the meantime, the Advocates appearing on behalf the judgment debtors

are requested to take instructions.

The decree holder is also directed to file the Vakalatnama prior to the

returnable date.

(RAVI KRISHAN KAPUR, J.) D.Ghosh