Jyoti Biswas vs Union Of India And Anr
2023 Latest Caselaw 1912 Cal/2

OD -10

                               ORDER SHEET

                             WPO/1409/2023
                    IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION
                             ORIGINAL SIDE

                            JYOTI BISWAS
                                  VS
                        UNION OF INDIA AND ANR

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN

Date: 7th August, 2023.

Appearance:

Mr. Arijit Chakrabarti, Adv. Mr. Debaditya Banerjee, Adv. Mr. Nilotpal Chowdhury, Adv.

...For the Petitioner

Mr. Asok Bhowmick, Adv.

...Union of India

Mr. Bhaskar Prosad Banerjee, Adv.

Mr. Abhradip Maity, Adv.

...for Customs Authority

The Court: On the joint submission of both the parties that on the

issue involved in this writ petition a Division Bench of this Court has

concluded the hearing and that judgment may be delivered on any day, let

this matter be adjourned till 21st August, 2023.

(MD. NIZAMUDDIN, J.)

TR/