Kotak Mahindra Bank Ltd vs S. Balaiah & Anr
2023 Latest Caselaw 1907 Cal/2

Citation : 2023 Latest Caselaw 1907 Cal/2
Judgement Date : 7 August, 2023

Calcutta High Court

Kotak Mahindra Bank Ltd vs S. Balaiah & Anr on 7 August, 2023

O-54

                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                  EC/636/2018

                          KOTAK MAHINDRA BANK LTD.
                                      VS
                              S. BALAIAH & ANR.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023

Appearance:

Ms. S. Das.

The Court:- The award holder is granted liberty to take inspection of the

Report filed by the Department.

The award holder is also granted liberty to take appropriate steps to effect

substituted service on the judgment debtors.

Let this matter appear in the Monthly List of September, 2023.

(RAVI KRISHAN KAPUR, J.) D.Ghosh

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