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Mstc Limited vs Meherkiran Enterprises Limtied
2023 Latest Caselaw 1894 Cal/2

Citation : 2023 Latest Caselaw 1894 Cal/2
Judgement Date : 4 August, 2023

Calcutta High Court
Mstc Limited vs Meherkiran Enterprises Limtied on 4 August, 2023
OCD-206
                                  ORDER SHEET

                                   EC/130/2022
                                 IA NO: GA/1/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                              MSTC LIMITED
                                   VS
                      MEHERKIRAN ENTERPRISES LIMTIED

BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 4th August, 2023.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Dipak Dey, Adv.

Ms. Shreyasi Manna, Adv.

...for the decree-holder

Mr. Reetobrata Mitra, Adv.

Mr. Shuvasish Sengupta, Adv. Mr. Suvradal Choudhury, Adv.

...for the judgment-debtor

The Court: Learned counsel appearing for the award-holder seeks to

continue with the cross-examination on 1st September, 2023.

The issue with regard to the power of this Court to pass orders on the

assets of the judgment-debtor outside the jurisdiction of this Court will be

decided after arguments made by learned counsel in this regard.

List this matter on 1st September, 2023.

(MOUSHUMI BHATTACHARYA, J.) R.Bhar

 
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