Srei Equipment Finance Limited vs Vinod Kumar Patel & Anr
2023 Latest Caselaw 1888 Cal/2

OD-11

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                                EC/495/2018

                    SREI EQUIPMENT FINANCE LIMITED
                                 VS
                       VINOD KUMAR PATEL & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th August, 2023.

Appearance:

Mr. A. Chowdhury, Adv.

...for the petitioner

The Court : The warrants of arrest in terms of the earlier order of

Court stand extended till 30th September, 2023.

The jurisdictional Superintendent of Police and the Officer-in-Charge

of the local Police Station are directed to implement this order and ensure

due execution of the warrants of arrest and production of the judgment-

debtors before this Court on or before the returnable date.

The Deputy Sheriff is also directed to file a Report as to why the

warrants of arrest have not yet been executed.

Let this matter appear on 5th September, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag