M/S Sunder Lal & Sons vs M/S Gaya Prasad Chedilal & Ors
2023 Latest Caselaw 1885 Cal/2

Citation : 2023 Latest Caselaw 1885 Cal/2
Judgement Date : 4 August, 2023

Calcutta High Court

M/S Sunder Lal & Sons vs M/S Gaya Prasad Chedilal & Ors on 4 August, 2023

OD-37
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                              EC/517/2013
                  IA NO: GA/1/2014(Old No:GA/1795/2014)

                         M/S SUNDER LAL & SONS
                                  VS
                    M/S GAYA PRASAD CHEDILAL & ORS.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th August, 2023.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Pourush Bandhyopadhyay, Adv.

Mr. Surajit Biswas, Adv. Mr. Arijeet Bera, Adv.

Mr. K.C. Garg, Adv.

Mr. R.L. Joshi, Adv.

The Court : Let this matter appear for hearing on 28 August, 2023.

In the meantime, Mr. Garg appearing on behalf of the judgment debtors is

directed to take instructions as to the mode and manner in which the decree be

satisfied.

(RAVI KRISHAN KAPUR, J.)