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Srei Equipment Finance Limited vs H K Exports
2023 Latest Caselaw 1884 Cal/2

Citation : 2023 Latest Caselaw 1884 Cal/2
Judgement Date : 4 August, 2023

Calcutta High Court
Srei Equipment Finance Limited vs H K Exports on 4 August, 2023
OD-23

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                                EC/534/2018

                    SREI EQUIPMENT FINANCE LIMITED
                                   VS
                              H K EXPORTS

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th August, 2023.

Appearance:

Mr. A. Chowdhury, Adv.

...for the petitioner

The Court: At the instance of the award-holder, let this matter

appear on Monthly September, 2023.

In the meantime, the award-holder is directed to serve a notice on

the judgment-debtor and file an Affidavit of Service on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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