Manoj Kumar Todi vs M/S. Bichitra & Ors
2023 Latest Caselaw 1863 Cal/2

OD-124

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                                EC/229/2015

                            MANOJ KUMAR TODI
                                 -VERSUS-
                           M/S. BICHITRA & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd August, 2023.

Appearance:

Mr. Dhiraj Trivedi, Adv.

Mr. Bikash Kr. Singh, Adv.

Mr. Sunil Gupta, Adv.

...for decree holder.

Mr. Reetobroto Mitra, Adv. Mr. Rudrajit Sarkar, Adv. Mr. Aasish Chowdhury, Adv.

Mrs. Uma Bagree, Adv.

Mr. T. Saha, Adv.

...for judgment debtor.

The Court : Without prejudice rights and contention of the parties,

a cheque dated 3 August, 2023 for Rs.5 lakhs is handed over to the

Advocate appearing on behalf of the decree holder.

Let this matter appear on 10 August, 2023 under the heading for

'Examination of Judgment Debtor' marked at 2 p.m.

(RAVI KRISHAN KAPUR, J.)

SK.