Tata Motors Limited vs Taiyab Ali & Anr
2023 Latest Caselaw 1844 Cal/2

OD-36
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE


                              EC/869/2015



                         TATA MOTORS LIMITED
                                  VS
                           TAIYAB ALI & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd August, 2023.

Appearance:

Mr. S. Chowdhury, Adv.

The Court : It is submitted on behalf of the award holder that, the

Affidavit of Assets had been filed by the judgment debtor and the

judgment debtor was being examined.

In such circumstances, let this matter appear in the Monthly List of

September, 2023 under the heading "For Examination of Judgment

Debtor".

The Department is directed to produce the records of this case on

the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.