Sifandros Carrier Ltd vs Srimunisuvrata Agri ...
2023 Latest Caselaw 1841 Cal/2

Citation : 2023 Latest Caselaw 1841 Cal/2
Judgement Date : 3 August, 2023

Calcutta High Court

Sifandros Carrier Ltd vs Srimunisuvrata Agri ... on 3 August, 2023

OD-42
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                             EC/975/2015
                 IA NO: GA/2/2019(Old No:GA/118/2019)



                      SIFANDROS CARRIER LTD.
                               VS
              SRIMUNISUVRATA AGRI INTERNATIONAL LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd August, 2023.

Appearance:

Mr. Souvik Kundu, Adv.

The Court : Let this matter appear in the Monthly List of

September, 2023 under the heading "For Examination of Judgment

Debtor".

The award holder is directed to serve a notice on the judgment

debtor as well as their Advocate appearing on their behalf.

(RAVI KRISHAN KAPUR, J.)

SK.

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